Citation : 2019 Latest Caselaw 378 ALL
Judgement Date : 1 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 1263 of 2012 Petitioner :- Jai Prakash Srivastava Respondent :- U.P. Cooperative Federation Ltd. Through Managing Director L Counsel for Petitioner :- Asit Kumar Chaturvedi Counsel for Respondent :- Gauri Shankar Maurya,Abheshek Kumar Pandey,Shireesh Kumar,Shishir Kumar Hon'ble Rajnish Kumar,J.
Sri Ashwani Kumar, holding brief of Sri Asit Kumar Chaturvedi, learned counsel for the petitioner, submitted that the sole petitioner had died.
On his request, the case is adjourned for the day to enable him to take appropriate steps.
Order Date :- 1.3.2019
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