Indra Deo Pandey vs State Of U.P. Through ...
2019 Latest Caselaw 375 ALL

Citation : 2019 Latest Caselaw 375 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Indra Deo Pandey vs State Of U.P. Through ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5632 of 2012
 

 
Petitioner :- Indra Deo Pandey
 
Respondent :- State Of U.P. Through Secy.Medical & Health And Others
 
Counsel for Petitioner :- R.P. Mishra,Alok Kr. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

On request made on behalf of learned counsel, on account of his personal difficulty, the case is adjourned for the day.

Order Date :- 1.3.2019

psd

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