Mansha Ram vs State Of U.P. Through Its ...
2019 Latest Caselaw 374 ALL

Citation : 2019 Latest Caselaw 374 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Mansha Ram vs State Of U.P. Through Its ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5743 of 2012
 

 
Petitioner :- Mansha Ram
 
Respondent :- State Of U.P. Through Its Secy.Basic Edu.Civil Sectt. & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ghaus Beg,Y.K.Mishra
 

 
Hon'ble Rajnish Kumar,J.

List has been revised. None appeared on behalf of respondents.

On request of learned counsel for the petitioner, list in next cause list.

Order Date :- 1.3.2019

psd

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