Rishi Kumar Sharma And Ors. vs State Of U.P. Through The ...
2019 Latest Caselaw 371 ALL

Citation : 2019 Latest Caselaw 371 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Rishi Kumar Sharma And Ors. vs State Of U.P. Through The ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3936 of 2011
 

 
Petitioner :- Rishi Kumar Sharma And Ors.
 
Respondent :- State Of U.P. Through The Secy.Lucknow And Ors.
 
Counsel for Petitioner :- R.K.Upadhyay,Madhulika Yadav,Mamta Raj,Ram Raj
 
Counsel for Respondent :- C.S.C.,Ashutosh Singh,Upendra Nath Mishra
 

 
Hon'ble Rajnish Kumar,J.

On request of Sri Ram Raj, learned counsel for petitioner on account of his illness, the case is adjourned.

List in next cause list.

Order Date :- 1.3.2019

psd

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