Khelari And Ors. vs State Of U.P.Through Secy. ...
2019 Latest Caselaw 369 ALL

Citation : 2019 Latest Caselaw 369 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Khelari And Ors. vs State Of U.P.Through Secy. ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 9213 of 2011
 

 
Petitioner :- Khelari And Ors.
 
Respondent :- State Of U.P.Through Secy. Panchayati Raj Govt. Lko.And Ors.
 
Counsel for Petitioner :- Pankaj Patel,Ashutosh Shukla,Dhananjai Kumar Tripathi,Gauri Shankar Maurya,Vinod Kumar Maurya
 
Counsel for Respondent :- C.S.C.,Krishna Kanhya Pal,Ram Raj
 

 
Hon'ble Rajnish Kumar,J.

Heard Sri Vinod Kumar Maurya, learned counsel for the petitioner and Sri Krishna Kanhya Pal, learned counsel for the opposite parties no. 2 and 3.

Put up on 05.03.2019 for clarification regarding relevant Government Order.

Order Date :- 1.3.2019

psd

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