Rajendra Singh Chauhan vs State Of U.P. And Another
2019 Latest Caselaw 367 ALL

Citation : 2019 Latest Caselaw 367 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Rajendra Singh Chauhan vs State Of U.P. And Another on 1 March, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 13950 of 2005
 

 
Applicant :- Rajendra Singh Chauhan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Umesh Vats,Rajendra Singh Chauhan,Virendra Singh
 
Counsel for Opposite Party :- Govt. Advocate,Sarika Sharma,Veer Singh,Vinod Kant Mishra,Vinod Kr. Mishra
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Virendra Singh, learned counsel for the applicant.

Order Date :- 1.3.2019

RCT/-

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