Anand Sharma vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 360 ALL

Citation : 2019 Latest Caselaw 360 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Anand Sharma vs State Of U.P. Through Prin. Secy. ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7204 of 2012
 

 
Petitioner :- Anand Sharma
 
Respondent :- State Of U.P. Through Prin. Secy. Power Lko. & Ors.
 
Counsel for Petitioner :- Mohd. Ehtesham Khan,Anubhav Prakash,Pratul Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Singh Bhadauriya,Pradeep Pal
 

 
Hon'ble Rajnish Kumar,J.

Sri Pratul Srivastava, learned counsel for the petitioner is reported to be out of station.

The case is adjourned for the day.

Order Date :- 1.3.2019

psd

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