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V.C.Dr.A.P.J.Abdul Kalam ... vs Vishwajeet Sinha
2019 Latest Caselaw 359 ALL

Citation : 2019 Latest Caselaw 359 ALL
Judgement Date : 1 March, 2019

Allahabad High Court
V.C.Dr.A.P.J.Abdul Kalam ... vs Vishwajeet Sinha on 1 March, 2019
Bench: Devendra Kumar Upadhyaya, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SPECIAL APPEAL No. - 460 of 2017
 

 
Appellant :- V.C.Dr.A.P.J.Abdul Kalam Technical University Lko.And Anr.
 
Respondent :- Vishwajeet Sinha
 
Counsel for Appellant :- Laltaprasad Misra,Manish Kumar
 
Counsel for Respondent :- R.C.Saxena
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajesh Singh Chauhan,J.

Adjourned as Sri R.C. Saxena, learned counsel for the respondent is reported to be ill.

Order Date :- 1.3.2019

Suresh/RBS

[Rajesh Singh Chauhan,J.] [Devendra Kumar Upadhyaya,J.]

 

 

 
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