Sushil Kumar Singh vs Union Of India Thr.Secy.Ministry ...
2019 Latest Caselaw 357 ALL

Citation : 2019 Latest Caselaw 357 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Sushil Kumar Singh vs Union Of India Thr.Secy.Ministry ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1270 of 2013
 

 
Petitioner :- Sushil Kumar Singh
 
Respondent :- Union Of India Thr.Secy.Ministry Of Home,Govt.Of India & Ors
 
Counsel for Petitioner :- S.K. Singh Kalhans
 
Counsel for Respondent :- A.S.G.,K.C. Kaushik,Rajendra Singh
 

 
Hon'ble Rajnish Kumar,J.

Learned counsel for the respondent is reported to be on sanctioned leave.

List after expiry of his sanctioned leave.

Order Date :- 1.3.2019

psd

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