Raj Kumar vs Smt. Bharati Singh
2019 Latest Caselaw 2177 ALL

Citation : 2019 Latest Caselaw 2177 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Raj Kumar vs Smt. Bharati Singh on 30 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 422 of 2015
 

 
Revisionist :- Raj Kumar
 
Opposite Party :- Smt. Bharati Singh
 
Counsel for Revisionist :- Anurag Shukla,Atul Dayal,Siya Ram Verma
 
Counsel for Opposite Party :- Siya Ram Verma,Abu Bakht
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Atul Dayal, counsel for the revisionist and Sri Siya Ram Verma, counsel for the opposite party.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 30.3.2019

skv

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