Durgesh Kumar Basudeo vs Rajveer Singh
2019 Latest Caselaw 2176 ALL

Citation : 2019 Latest Caselaw 2176 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Durgesh Kumar Basudeo vs Rajveer Singh on 30 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 317 of 2014
 

 
Revisionist :- Durgesh Kumar Basudeo
 
Opposite Party :- Rajveer Singh
 
Counsel for Revisionist :- Manoj Kumar Tiwari
 
Counsel for Opposite Party :- Ayub Khan
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Manoj Kumar Tiwari, counsel for the revisionist.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 30.3.2019

skv

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