Ravi Shankar And Another vs State Of U.P. Thru ...
2019 Latest Caselaw 2168 ALL

Citation : 2019 Latest Caselaw 2168 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Ravi Shankar And Another vs State Of U.P. Thru ... on 30 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 883 of 2018
 
Petitioner :- Ravi Shankar And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Law/Legal Remembrancer & Ors.
 
Counsel for Petitioner :- Sushil Kumar Singh,Anand Mani Tripathi,Ram Raj Ojha,S.S.Rajwat
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request made on behalf of Sri Gaurav Mehrotra, learned counsel for the petitioners, list/ put up this petition on Monday i.e. 01.04.2019 at 02:15 p.m.

Order Date :- 30.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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