Citation : 2019 Latest Caselaw 2163 ALL
Judgement Date : 30 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 18054 of 2018 Petitioner :- Lallan Chaudhary And Another Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Gopal Ji Rai Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi Hon'ble Prakash Padia,J.
Short counter affidavit filed today, on behalf of respondent nos.4, 5 and 6, is taken on record.
Learned counsel for the petitioners prays for and is granted two weeks' time to file rejoinder affidavit.
List on 22.4.2019.
Order Date :- 30.3.2019
Pramod Tripathi
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