Citation : 2019 Latest Caselaw 2162 ALL
Judgement Date : 30 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 19021 of 2018 Petitioner :- C/M Shivdei Balika Junior High School And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vishal Tandon Counsel for Respondent :- C.S.C.,Amit Shukla Hon'ble Prakash Padia,J.
Inspite of the order passed by this Court till date no counter affidavit has been filed.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List in the first week of May, 2019.
Order Date :- 30.3.2019
Pramod Tripathi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!