Arvind Kumar Yadav vs State Of U.P. And 3 Others
2019 Latest Caselaw 2155 ALL

Citation : 2019 Latest Caselaw 2155 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Arvind Kumar Yadav vs State Of U.P. And 3 Others on 30 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 15417 of 2016
 

 
Petitioner :- Arvind Kumar Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Neeraj Singh,A.K.Singh,Ram Pratap Yadav
 
Counsel for Respondent :- C.S.C.,S.C.
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed on behalf of respondent no.4 is taken on record.

The matter is pertaining to the appointment of the petitioner in intermediate college. The matter is not cognizable by this Court.

In the circumstances, office is directed to list this case in the next cause list before the appropriate Bench.

Order Date :- 30.3.2019

Pramod Tripathi

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