Kaushlendra Nath Rai vs State Of U.P. And 5 Ors.
2019 Latest Caselaw 2153 ALL

Citation : 2019 Latest Caselaw 2153 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Kaushlendra Nath Rai vs State Of U.P. And 5 Ors. on 30 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 39609 of 2016
 

 
Petitioner :- Kaushlendra Nath Rai
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Raj Kumar Vaishya,Harendra Prasad Yadav
 
Counsel for Respondent :- C.S.C.,Amit Saxena,Bhanu Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List on 09.4.2019.

Order Date :- 30.3.2019

Pramod Tripathi

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