Citation : 2019 Latest Caselaw 2146 ALL
Judgement Date : 30 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 11342 of 2017 Petitioner :- Mrs. Archana Pande And 12 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Food & Civil Supplies Lko.& Ors Counsel for Petitioner :- Narendra Kumar Pandey Counsel for Respondent :- C.S.C.,A K Singh,Asit Kumar Chaturvedi,Diwakar Singh Kaushik,Shree Prakash Singh Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioners, list this petition on 09.04.2019.
In the meantime, learned counsel for the opposite parties may seek complete instructions in the matter.
Order Date :- 30.3.2019
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!