Ashutosh Tiwari And 146 Ors. vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2145 ALL

Citation : 2019 Latest Caselaw 2145 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Ashutosh Tiwari And 146 Ors. vs State Of U.P. Thru Addl.Chief ... on 30 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7262 of 2019
 
Petitioner :- Ashutosh Tiwari And 146 Ors.
 
Respondent :- State Of U.P. Thru Addl.Chief Secy. Home Lucknow And Ors.
 
Counsel for Petitioner :- Sameer Kalia,Akash Shukla,Rajat Rajan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

For orders, see my order of date, passed on separate sheets in Writ Petition No.6540 (S/S) of 2019.

Order Date :- 30.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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