C/M Pratibha Sishu Shiksha Bihar ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 2143 ALL

Citation : 2019 Latest Caselaw 2143 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

C/M Pratibha Sishu Shiksha Bihar ... vs State Of U.P. And 2 Others on 30 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 6671 of 2018
 

 
Petitioner :- C/M Pratibha Sishu Shiksha Bihar Gagara, Gorakhpur, Through Its Manager Sarvesh Kumar Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Awadh Narain Rai,Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

List on 15.4.2019.

Order Date :- 30.3.2019

Pramod Tripathi

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