Omkar Nath Shastri vs Smt. Usha Gupta
2019 Latest Caselaw 2128 ALL

Citation : 2019 Latest Caselaw 2128 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Omkar Nath Shastri vs Smt. Usha Gupta on 29 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8317 of 2016
 

 
Petitioner :- Omkar Nath Shastri
 
Respondent :- Smt. Usha Gupta
 
Counsel for Petitioner :- Nawal Kishor Mishra
 
Counsel for Respondent :- Sunil Srivastava,Arvind Kumar Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Arvind Kumar Yadav counsel for the respondent.

List after two weeks.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 29.3.2019

skv

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