Ram Narayan Pandey And 5 Others vs State Of Up And Another
2019 Latest Caselaw 2127 ALL

Citation : 2019 Latest Caselaw 2127 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Ram Narayan Pandey And 5 Others vs State Of Up And Another on 29 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 11022 of 2019
 

 
Applicant :- Ram Narayan Pandey And 5 Others
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Anish Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri D.R. Chaudhary and Sri Sanjay Dwivedi, learned counsel jointly filed Vakalatnama on behalf of O.P. No. 2, is taken on record.

Learned counsel for the applicants and learned counsel for the O.P. No. 2 states that the matter has been settled in between the parties.

On the request of learned counsel for the parties, put up on 15.4.2019 as fresh. In the meantime, learned counsel for the parties may file compromise, if any.

Order Date :- 29.3.2019

Masarrat

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