Anil Chaturvedi @ Raju Chaubey And ... vs State Of U.P. And Another
2019 Latest Caselaw 2122 ALL

Citation : 2019 Latest Caselaw 2122 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Anil Chaturvedi @ Raju Chaubey And ... vs State Of U.P. And Another on 29 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 11211 of 2019
 

 
Applicant :- Anil Chaturvedi @ Raju Chaubey And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjay Dwivedi,Desh Ratan Chaudhary
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Anish Kumar Singh, learned counsel filed Vakalatnama on behalf of O.P. No. 2, is taken on record.

Learned counsel for the applicants and learned counsel for the O.P. No. 2 states that the matter has been settled in between the parties.

On the request of learned counsel for the parties, put up on 15.4.2019 as fresh. In the meantime, learned counsel for the parties may file compromise, if any.

Order Date :- 29.3.2019

Masarrat

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