Lala Yadav vs State Of U.P. And Anr.
2019 Latest Caselaw 2119 ALL

Citation : 2019 Latest Caselaw 2119 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Lala Yadav vs State Of U.P. And Anr. on 29 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 1234 of 2019
 

 
Revisionist :- Lala Yadav
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Ashok Kumar Maurya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

A perusal of the case diary is necessary.

Learned A.G.A. is directed to produce the case diary.

Put up on 15.4.2019 as fresh.

Order Date :- 29.3.2019

Masarrat

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