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Mohd. Farookh vs Sunder Lal Yadav Since Deceased ...
2019 Latest Caselaw 2108 ALL

Citation : 2019 Latest Caselaw 2108 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Mohd. Farookh vs Sunder Lal Yadav Since Deceased ... on 29 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 61 of 2016
 

 
Revisionist :- Mohd. Farookh
 
Opposite Party :- Sunder Lal Yadav Since Deceased And 4 Ors.
 
Counsel for Revisionist :- Satyapriya Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Steps not taken.

The delay condonation application as well as revision are accordingly dismissed under Ch.XII Rule 4 of Allahabad High Court Rules.

(Manoj Kumar Gupta, J.)

Order Date :- 29.3.2019

skv

 

 

 
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