Pankaj Kumar Srivastava And 9 ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 2104 ALL

Citation : 2019 Latest Caselaw 2104 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Pankaj Kumar Srivastava And 9 ... vs State Of U.P. And 3 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27813 of 2018
 

 
Petitioner :- Pankaj Kumar Srivastava And 9 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Navin Kumar Sharma,Nitin Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Vide orders dated 4.1.2019 and 15.2.2019 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 22.4.2019. If on or before the said date no counter affidavit is filed, the respondent no.3/Secretary, Basic Education, U.P. Prayagraj, will remain present before this Court on the said date.

Order Date :- 29.3.2019

Pramod Tripathi

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