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Jitendra Kumar And 9 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 2102 ALL

Citation : 2019 Latest Caselaw 2102 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Jitendra Kumar And 9 Others vs State Of U.P. And 3 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27 of 2019
 

 
Petitioner :- Jitendra Kumar And 9 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amrendra Pratap Singh,Amrendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 23.4.2019.

Order Date :- 29.3.2019

Pramod Tripathi

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Jitendra Kumar And 9 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 2102 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Jitendra Kumar And 9 Others vs State Of U.P. And 3 Others2019 Latest Caselaw 2102 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Jitendra Kumar And 9 Others vs State Of U.P. And 3 Others
2019 Latest Caselaw 2102 ALL