Vishnu Kumar Shukla vs State Of U.P. And 3 Others
2019 Latest Caselaw 2101 ALL

Citation : 2019 Latest Caselaw 2101 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Vishnu Kumar Shukla vs State Of U.P. And 3 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 451 of 2019
 

 
Petitioner :- Vishnu Kumar Shukla
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 2.5.2019.

Order Date :- 29.3.2019

Pramod Tripathi

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