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Chandra Kishore Pathak And ... vs State Of U.P. And Others
2019 Latest Caselaw 2091 ALL

Citation : 2019 Latest Caselaw 2091 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Chandra Kishore Pathak And ... vs State Of U.P. And Others on 29 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 41377 of 2011
 

 
Petitioner :- Chandra Kishore Pathak And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Santohs Kumar Srivastava,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar,Awadhesh Kumar,S K Chaturvedi
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 1.5.2019 for final disposal.

Order Date :- 29.3.2019

Pramod Tripathi

 

 

 
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