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Ramesh Singh And Others vs State Of U.P. And Others
2019 Latest Caselaw 2083 ALL

Citation : 2019 Latest Caselaw 2083 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Ramesh Singh And Others vs State Of U.P. And Others on 29 March, 2019
Bench: Saumitra Dayal Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 18080 of 2005
 

 
Applicant :- Ramesh Singh And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- K. Shahi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Saumitra Dayal Singh,J.

The matter is sufficiently old. However, Sri Anup Kumar, Advocate, holding brief of Sri K. Shahi, learned counsel for the applicant, sites difficulty in proceeding with the matter as his file is lost. On his request, by way of last indulgence, list the case in the next cause list.

Order Date :- 29.3.2019

Prakhar

 

 

 
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