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Oriental Insurance Co. Alld. vs Pramod Kumar Srivastava And ...
2019 Latest Caselaw 2078 ALL

Citation : 2019 Latest Caselaw 2078 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Oriental Insurance Co. Alld. vs Pramod Kumar Srivastava And ... on 29 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 534 of 2000
 

 
Appellant :- Oriental Insurance Co. Alld.
 
Respondent :- Pramod Kumar Srivastava And Others
 
Counsel for Appellant :- ,Ajay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below as the issue involved is that the licence never issued by the issuing Officer.

List on 15.4.2019.

Order Date :- 29.3.2019

Mukesh

 

 

 
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