Sarvesh Kumar Yadav vs State Of U.P. And 4 Others
2019 Latest Caselaw 2072 ALL

Citation : 2019 Latest Caselaw 2072 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Sarvesh Kumar Yadav vs State Of U.P. And 4 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7667 of 2018
 

 
Petitioner :- Sarvesh Kumar Yadav
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,Sr. Advocate H.N. Singh
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali,Satyendra Narayan Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 24.4.2019.

Order Date :- 29.3.2019

Pramod Tripathi

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