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Shri Ratendra Kumar Srivastava ... vs Union Of India And Others
2019 Latest Caselaw 2069 ALL

Citation : 2019 Latest Caselaw 2069 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Shri Ratendra Kumar Srivastava ... vs Union Of India And Others on 29 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 54755 of 2010
 

 
Petitioner :- Shri Ratendra Kumar Srivastava And Others
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Arun Kumar Gupta,M.P. Srivastava,Sarita Singh,Satish Chandra Sinha,Vijay Kumar
 
Counsel for Respondent :- A. S. G. I.,K. S. Chauhan,S.C.,Vikram D.Chauhan
 

 
Hon'ble Prakash Padia,J.

It is contended by learned counsel for the petitioner that an application to withdraw the writ petition has already been filed by him on 14.3.2018.

In the circumstances, office is directed to list this mater on 1.4.2019 in the additional cause list.

Order Date :- 29.3.2019

Pramod Tripathi

 

 

 
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