Citation : 2019 Latest Caselaw 2045 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 3908 of 2019 Petitioner :- Sunita Gangwar And Ors. Respondent :- State Of U.P.Throu.Addl.Chief Secy.Basic Education Lko.& Ors Counsel for Petitioner :- Onkar Singh Kushwaha Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K.Awasthi Hon'ble Rajesh Singh Chauhan,J.
Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.
Order Date :- 29.3.2019
Om
[Rajesh Singh Chauhan, J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!