Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manoj Kumar Pandey & Ors. vs State Of U.P. Thru Spl. Secy. Basic ...
2019 Latest Caselaw 2011 ALL

Citation : 2019 Latest Caselaw 2011 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Manoj Kumar Pandey & Ors. vs State Of U.P. Thru Spl. Secy. Basic ... on 29 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2163 of 2019
 

 
Petitioner :- Manoj Kumar Pandey & Ors.
 
Respondent :- State Of U.P. Thru Spl. Secy. Basic Shiksha Anubhag Ii &Ors.
 
Counsel for Petitioner :- Himanshu Raghave,Mohit Dwivedi
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.

Order Date :- 29.3.2019

Om

[Rajesh Singh Chauhan, J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter