New India Assurance Co. Ltd. Thr. ... vs Suresh Singh And Others
2019 Latest Caselaw 1967 ALL

Citation : 2019 Latest Caselaw 1967 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

New India Assurance Co. Ltd. Thr. ... vs Suresh Singh And Others on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 123 of 2000
 

 
Appellant :- New India Assurance Co. Ltd. Thr. Its Div. Office
 
Respondent :- Suresh Singh And Others
 
Counsel for Appellant :- Shishri Kumar,A.K. Shukla
 
Counsel for Respondent :- S.K.Srivastava,Ashok Kumar Singh,Prabhakar Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Head Sri A.K. Shukla, learned counsel for appellant and Sri Ashok Kumar Singh, learned counsel for respondent.

List on 12.4.2019 for pronouncement of judgment.

Order Date :- 29.3.2019

Mukesh

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