New India Assurance Company Ltd. ... vs Smt. Shanti Devi And Others
2019 Latest Caselaw 1937 ALL

Citation : 2019 Latest Caselaw 1937 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

New India Assurance Company Ltd. ... vs Smt. Shanti Devi And Others on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 137 of 1994
 

 
Appellant :- New India Assurance Company Ltd. Alld.
 
Respondent :- Smt. Shanti Devi And Others
 
Counsel for Appellant :- A.B. Saran,Kartikey Saran
 
Counsel for Respondent :- Devendra Dehma,Dishendra Dhama,Rajesh Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 4.4.2019.

Sri Kartikey Saran-Advocate shall inform about this order in writing to learned counsel appearing for respondent.

Order Date :- 28.3.2019

Mukesh

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