Oriental Ins. Co. vs Smt. Budha Devi And Ors
2019 Latest Caselaw 1936 ALL

Citation : 2019 Latest Caselaw 1936 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Oriental Ins. Co. vs Smt. Budha Devi And Ors on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 484 of 1993
 

 
Appellant :- Oriental Ins. Co.
 
Respondent :- Smt. Budha Devi And Ors
 
Counsel for Appellant :- S.K. Srivastava,A.K. Bhattacharya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.K. Bhattacharya-Advocate has sought adjournment on the ground of illness.

List on 12.4.2019.

Order Date :- 28.3.2019

Mukesh

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