Smt. Vandana vs Manoj Kumar Gutpa
2019 Latest Caselaw 1932 ALL

Citation : 2019 Latest Caselaw 1932 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Smt. Vandana vs Manoj Kumar Gutpa on 28 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 243 of 2015
 

 
Appellant :- Smt. Vandana
 
Respondent :- Manoj Kumar Gutpa
 
Counsel for Appellant :- Lakshman Singh,Arvind Kumar Singh Ii
 
Counsel for Respondent :- Sandeep Kumar
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list the case in the next cause list.

Order Date :- 28.3.2019

RCT/-

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