Dharmendra Singh Chaudhary vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 1919 ALL

Citation : 2019 Latest Caselaw 1919 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Dharmendra Singh Chaudhary vs State Of U.P. Thru Prin.Secy. ... on 28 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 30702 of 2018
 
Petitioner :- Dharmendra Singh Chaudhary
 
Respondent :- State Of U.P. Thru Prin.Secy. Housing & Urban Planning & Anr
 
Counsel for Petitioner :- Hemendra Pratap
 
Counsel for Respondent :- C.S.C.,Naveen Chandra Upadhyay
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next cause list under the heading of Senior Citizen cases.

Interim order, if any, to continue till the next date of listing.

Order Date :- 28.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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