Varun Kumar Agarwal vs Satish Chand Goel
2019 Latest Caselaw 1909 ALL

Citation : 2019 Latest Caselaw 1909 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Varun Kumar Agarwal vs Satish Chand Goel on 28 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4499 of 2019
 

 
Petitioner :- Varun Kumar Agarwal
 
Respondent :- Satish Chand Goel
 
Counsel for Petitioner :- Pradeep Kumar,Praveen Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to the respondent fixing a date in last week of May 2019.

Steps to be taken within a week to serve the respondent by registered post.

Counter affidavit, if any, be filed by the next date.

(Manoj Kumar Gupta, J.)

Order Date :- 28.3.2019

skv

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