Dilip Kumar And Another vs State Of U.P. And 3 Others
2019 Latest Caselaw 1906 ALL

Citation : 2019 Latest Caselaw 1906 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Dilip Kumar And Another vs State Of U.P. And 3 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4588 of 2019
 

 
Petitioner :- Dilip Kumar And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Chandra Solanki,Varsha Soni
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioners, put up on 12.4.2019 as fresh. In the meanwhile, learned Standing Counsel may seek instructions in the matter.

Order Date :- 28.3.2019

Pramod Tripathi

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