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Bharat Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 1903 ALL

Citation : 2019 Latest Caselaw 1903 ALL
Judgement Date : 28 March, 2019

Allahabad High Court
Bharat Singh vs State Of U.P. And 4 Others on 28 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 44026 of 2017
 

 
Petitioner :- Bharat Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rakesh Pathak,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Gagan Mehta,Vivek Verma,Yogendra Singh Bohra
 

 
Hon'ble Prakash Padia,J.

Mr. M. N. Singh, learned counsel, has filed his memo of appearance on behalf of respondent no.5, which is taken on record.

List on 3.4.2019 showing the name of Mr. M. N. Singh, as counsel for the respondent.

Order Date :- 28.3.2019

Pramod Tripathi

 

 

 
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