Badre Alam And 5 Others vs State Of U.P. And 5 Others
2019 Latest Caselaw 1902 ALL

Citation : 2019 Latest Caselaw 1902 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Badre Alam And 5 Others vs State Of U.P. And 5 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 8109 of 2018
 

 
Petitioner :- Badre Alam And 5 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mohammad Ali Ausaf,Sr. Advocate G.K. Singh
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha,Prabhakar Awasthi,Rajesh Kumar Shukla
 

 
Hon'ble Prakash Padia,J.

As prayed, list on 10.4.2019.

Order Date :- 28.3.2019

Pramod Tripathi

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