Dr. Vishwanath Mishra vs Xiiith A.D.J. Varanasi And Others
2019 Latest Caselaw 1894 ALL

Citation : 2019 Latest Caselaw 1894 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Dr. Vishwanath Mishra vs Xiiith A.D.J. Varanasi And Others on 28 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 47311 of 2000
 

 
Petitioner :- Dr. Vishwanath Mishra
 
Respondent :- Xiiith A.D.J. Varanasi And Others
 
Counsel for Petitioner :- A.K. Rai,Anil Kumar Rai,S.N. Singh,Vishnu Singh
 
Counsel for Respondent :- C.S.C.,Hem Pratap Singh,Vipin Sinha
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Hem Pratap Singh, counsel for the respondents has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 28.3.2019

skv

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