M.S. And Company vs State Of U P And 2 Others
2019 Latest Caselaw 1892 ALL

Citation : 2019 Latest Caselaw 1892 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

M.S. And Company vs State Of U P And 2 Others on 28 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 1101 of 2019
 

 
Petitioner :- M.S. And Company
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Manu Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

List this case after two weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 28.3.2019

RCT/-

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