Thakur Shri Madan Mohan Ji Maharaj ... vs Shri Yadu Nath And 7 Others
2019 Latest Caselaw 1871 ALL

Citation : 2019 Latest Caselaw 1871 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Thakur Shri Madan Mohan Ji Maharaj ... vs Shri Yadu Nath And 7 Others on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2347 of 2013
 

 
Appellant :- Thakur Shri Madan Mohan Ji Maharaj And 2 Others
 
Respondent :- Shri Yadu Nath And 7 Others
 
Counsel for Appellant :- Kshitij Shailendra
 
Counsel for Respondent :- B.L. Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri B.L. Yadav-Advocate has sought adjournment on the ground of illness.

List on 1.4.2019. Sri Kshitij Shailendra-Advocate shall inform in writing about this order to Sri B.L. Yadav-Advocate.

Order Date :- 28.3.2019

Mukesh

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