The Orintal Insurance Co. Ltd. ... vs Smt. Raj Kumari And Others
2019 Latest Caselaw 1868 ALL

Citation : 2019 Latest Caselaw 1868 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

The Orintal Insurance Co. Ltd. ... vs Smt. Raj Kumari And Others on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 630 of 2000
 

 
Appellant :- The Orintal Insurance Co. Ltd. 16-A M.G. Marg Allahabad
 
Respondent :- Smt. Raj Kumari And Others
 
Counsel for Appellant :- S.C. Srivastava
 
Counsel for Respondent :- Jawahir Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceeding of the Tribunal so as to reach this Court on or before 5.4.2019.

List on 5.4.2019.

Order Date :- 28.3.2019

Mukesh

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