National Insurance Co.Ltd. ... vs Tanveer Akhtar And Another
2019 Latest Caselaw 1867 ALL

Citation : 2019 Latest Caselaw 1867 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

National Insurance Co.Ltd. ... vs Tanveer Akhtar And Another on 28 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 405 of 1996
 

 
Appellant :- National Insurance Co.Ltd. Allahabad
 
Respondent :- Tanveer Akhtar And Another
 
Counsel for Appellant :- K.S.Amist
 
Counsel for Respondent :- P.K.Jain,Pankaj Agarwal,Sumit Daga
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to owner by speed / registered post returnable on 22.4.2019.

Steps be taken immediately..

Name of Sri P.K. Jain-Advocate and Sri Pankaj Agarwal-Advocate be not shown for the respondent.

Order Date :- 28.3.2019

Mukesh

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