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New India Assorance Company Ltd. vs Smt. Anshu Bali And Others
2019 Latest Caselaw 1864 ALL

Citation : 2019 Latest Caselaw 1864 ALL
Judgement Date : 28 March, 2019

Allahabad High Court
New India Assorance Company Ltd. vs Smt. Anshu Bali And Others on 28 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 363 of 1990
 

 
Appellant :- New India Assorance Company Ltd.
 
Respondent :- Smt. Anshu Bali And Others
 
Counsel for Appellant :- Poonam Srivastava,A.K. Banerjee
 
Counsel for Respondent :- Vivek Chaudhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 5.4.2019 showing the name of Sri K.S. Amist as counsel for respondent - insurance company.

Order Date :- 28.3.2019

Mukesh

 

 

 
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