Mahendra Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 1861 ALL

Citation : 2019 Latest Caselaw 1861 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Mahendra Singh vs State Of U.P. And 3 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4461 of 2019
 

 
Petitioner :- Mahendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hemendra Pratap Singh,H.N. Singh, Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. R. B. Yadav, learned counsel for the District Basic Education Officer, Agra, put up this matter as fresh on 5.4.2019. In the meanwhile he will seek instructions in the matter.

Order Date :- 28.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App